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State of Punjab - Section

Section 226 in Punjab Jail Manual, 1996

226. Service register and service sheets.

(1)A Service Register (No. 29) shall be maintained at the Headquarters Jail of each circle. In it shall be recorded the particulars of appointment, promotion, home district, place in which service has been passed, rewards, offences, punishments and leave, with the dates in each case, of every warder in the circle.
(2)The Superintendent of each jail in the circle shall send to the Superintendent of the Headquarters Jail so as to reach that officer not later than the 10th of each month, a complete and correct copy of the entries, in Warders' Service Books (Form No. 87) for the preceding month, for record in the Service Register of the circle.