Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Assam - Subsection Section 28(3) in Majuli University of Culture Act, 2017 (3)With the prior approval of the Government, the University may, from time-to-time, establish such other funds in such name and for such specific purposes as may be decided by the Board.
