Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011 3. Control. - All Court employees shall be subject to the superintendence and control of the Chief Justice.Part-II Conduct
