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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(a) in New Town, Kolkata Development Authority Act, 2007

(a)devising town planning within the limits of the area of New Town, Kolkata in accordance with the laws relating to town planning for the time being in force;