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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(11) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(11)There shall be no recesses or projections in the walls of such staircases within [1.75 metres] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] of the floor and any fittings for lighting shall be at least [2 metres] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] above the steps or landing