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State of Uttar Pradesh - Section

Section 38 in The U.P. Minor Minerals (Concession) Rules, 1963

38. Lessee to strengthen, support, etc.

- The lessee shall strength and support to the satisfaction of the Railway Administration concerned or the State Government, as case may be, any part of the mine which in the opinion of such administration or Government requires such strengthening or support for the safety of any railway, reservoir, canal, road or any other public works or buildings.