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State of Assam - Section

Section 51 in Assam Panchayat (Constitution) Rules, 1995

51. Submission of the List of the President and the Vice President and the Member of the Zilla Parishad.

- Soon after the election is over as under Rule 50, the Deputy Commissioner shall submit a list to the State Election Commission indicating the names and respective addresses of the person elected as the President, the Vice-President and the members of the Zilla Parishad for notification.