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State of Assam - Section

Section 5 in The Assam Aided Colleges Employees Rules, 1960

5. Academic and other Qualifications.

- (i) (a) Principal - (A) candidate must possess the minimum qualification prescribed by University Grants Commission/Government for appointment as Lecturer of a College with 8 years continuous teaching or administrative experience in a deficit system of grants-in-aid college/University or in Educational Administration.
(B)Candidate must be a selection grade Lecturer in addition to qualification at (A) above.