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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Madhya Pradesh - Subsection

Section 105(1)(v) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(v)all employees belonging to and under the control of the Board referred to in Clause (i) immediately before the date specified under Section 3 shall be deemed to be the employees of the Board established under Section 3 :