Jammu & Kashmir High Court
Usha Rani And Ors vs Gian Chand And Others on 29 July, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 205
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conference)
OWP No. 599/2007
Usha Rani and ors. ...Petitioner(s)
Through:- None.
v/s
Gian Chand and others ....Respondent(s)
Through:- None.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Await appearance of counsel for the parties.
Adjourned.
List on 09.11.2020.
(VINOD CHATTERJI KOUL) JUDGE JAMMU 29.07.2020 Rakesh RAKESH KUMAR 2020.07.30 10:11 I attest to the accuracy and integrity of this document