Central Administrative Tribunal - Delhi
Kumari Sangeeta vs Rakesh Asthana Commissioner &Anr ... on 30 January, 2023
1
C.P. No.257/2022 in O.A. No.1767/2022
Item No.13
Central Administrative Tribunal
Principal Bench, New Delhi
C.P. No.257/2022
in
O.A. No.1767/2022
This the 30th day of January, 2023
Hon'ble Mr. R N Singh, Member (J)
Hon'ble Mr. Sanjeeva Kumar, Member (A)
Kumari Sangeeta
Aged about 26 years
Group 'C'
D/o Shri Ganga Ram
R/o H. No.225, Village-Singna
Post-Keetham
PS-Sikandra
Tehsil-Kiraoli
District-Agra
UP-282007.
(W/Recruit Constable, Delhi Police) ...Petitioner
(By Advocate : Mr. Ajesh Luthra)
Versus
1. Sh. Rakesh Asthana
Commissioner of Police
Delhi Police Hdqrs. (New Building)
Behind Parliament Street Police Station
New Delhi - 110 001.
2. Shri Dhirendra Pratap Singh
Deputy Director (Admin)
Delhi Police Academy-I
Jharoda Kalan
New Delhi - 110 077. ...Respondents
(By Advocate : Mr. Amit Yadav with
Ms. Ridhi Dua)
2
C.P. No.257/2022 in O.A. No.1767/2022
Item No.13
O R D E R (ORAL)
Hon'ble Mr. R N Singh, Member (J):
The present Contempt Petition is stated to have been filed alleging wilful defiance of interim directions of this Tribunal in the captioned OA. Learned counsel for the parties submit that the interim directions have been complied with recently.
Accordingly, the CP is closed. Notices are discharged.
( Sanjeeva Kumar ) ( R.N.Singh )
Member (A) Member (J)
/uma/