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Central Administrative Tribunal - Delhi

Kumari Sangeeta vs Rakesh Asthana Commissioner &Anr ... on 30 January, 2023

                                1

                                     C.P. No.257/2022 in O.A. No.1767/2022
Item No.13


                  Central Administrative Tribunal
                    Principal Bench, New Delhi


                         C.P. No.257/2022
                                 in
                         O.A. No.1767/2022

                  This the 30th day of January, 2023


               Hon'ble Mr. R N Singh, Member (J)
             Hon'ble Mr. Sanjeeva Kumar, Member (A)

             Kumari Sangeeta
             Aged about 26 years
             Group 'C'
             D/o Shri Ganga Ram
             R/o H. No.225, Village-Singna
             Post-Keetham
             PS-Sikandra
             Tehsil-Kiraoli
             District-Agra
             UP-282007.
             (W/Recruit Constable, Delhi Police) ...Petitioner

             (By Advocate : Mr. Ajesh Luthra)

                                    Versus

             1.   Sh. Rakesh Asthana
                  Commissioner of Police
                  Delhi Police Hdqrs. (New Building)
                  Behind Parliament Street Police Station
                  New Delhi - 110 001.

             2.   Shri Dhirendra Pratap Singh
                  Deputy Director (Admin)
                  Delhi Police Academy-I
                  Jharoda Kalan
                  New Delhi - 110 077.        ...Respondents

             (By Advocate : Mr. Amit Yadav with
                            Ms. Ridhi Dua)
                                   2

                                      C.P. No.257/2022 in O.A. No.1767/2022
Item No.13
                          O R D E R (ORAL)


       Hon'ble Mr. R N Singh, Member (J):

The present Contempt Petition is stated to have been filed alleging wilful defiance of interim directions of this Tribunal in the captioned OA. Learned counsel for the parties submit that the interim directions have been complied with recently.

Accordingly, the CP is closed. Notices are discharged.





             ( Sanjeeva Kumar )                        ( R.N.Singh )
                Member (A)                              Member (J)
       /uma/