Himachal Pradesh High Court
Banshi Ram vs . H.P. State Co-Operative Bank Ltd. on 22 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Banshi Ram Vs. H.P. state Co-operative Bank Ltd.
.
Cr. Revision No. 118 of 2019 22.7.2022 Present: Mr.Rajesh Kashyap, Advocate, for the petitioner.
Mr.Atul Kumar, Advocate, vice Mr.Sushant Vir Singh Thakur, Advocate, for the respondent.
On request made on behalf of learned counsel r to appearing for the respondent, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur), Judge.
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