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Himachal Pradesh High Court

Banshi Ram vs . H.P. State Co-Operative Bank Ltd. on 22 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Banshi Ram Vs. H.P. state Co-operative Bank Ltd.

.

Cr. Revision No. 118 of 2019 22.7.2022 Present: Mr.Rajesh Kashyap, Advocate, for the petitioner.

Mr.Atul Kumar, Advocate, vice Mr.Sushant Vir Singh Thakur, Advocate, for the respondent.

On request made on behalf of learned counsel r to appearing for the respondent, matter is adjourned.

List after four weeks.

(Vivek Singh Thakur), Judge.

22nd July, 2022 (Keshav) ::: Downloaded on - 22/07/2022 20:09:13 :::CIS .

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