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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(1) in The M.P. Factories Rules, 1962

(1)Except in the case of workers engaged in any work which for technical reasons must be carried on continuously throughout the day, the compensatory holidays to be allowed under sub-section (1) of Section 53 of the Act, shall be so spaced that not more than two holidays are given in one week.