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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(6) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(6)establishment, amalgamation, sub-divisions or abolition of Faculties, Divisions/Department/Research Stations/Centres or other units of the University;