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Union of India - Section

Section 31 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

31. Revocation of the National Pension System Trust.

- The National Pension System Trust shall be irrevocable, save at the instance of the Authority. In the event of revocation, all the funds, assets and other properties of the National Pension System Trust shall be transferred to another trust created by the Authority or shall vest with the Authority.