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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(3)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)in the case of a building having more than three separate and independent residential units or apartments and all buildings other than residential buildings, a certificate from the Civil Engineer/Architect that internal house drainage and water supply network have been completed to the satisfaction of the Sanctioning Authority;