Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 30 in The Delhi Excise Rules, 2010 30. Prohibition on show-casing of liquor. - No licensee shall display any bottle containing liquor or any empty liquor bottle or any specimen thereof in a show window.
