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[Cites 0, Cited by 0] [Section 86(6)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(6)(e) in Jharkhand Panchayat Raj Act, 2001

(e)All receipts connected with schools, hospitals, dispensaries, buildings, institutions or under construction works whatsoever vested in the Zila Parishad or constructed by it or coming under its control and management;