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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(c) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(c)"Commissioner" means Commissioner of School Education, Government of Andhra Pradesh empowered to decide the Admission and Academic Programme of Colleges of Physical Education.