Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 9 in The Maharashtra Dog Race-Courses Licensing Act, 1976 9. Exemption The State Government may from time to time by general or special order published in the Official Gazette exempt any dog-race from the operation of this Act.
