State Consumer Disputes Redressal Commission
Mr.Samadhan Ingawale And Ors vs M/S.Namrata Developers ... on 15 September, 2023
1 A/17/719 BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA PUNE CIRCUIT BENCH [VC] FIRST APPEAL NO.A/17/719 (Arising out of common judgment dated 12.08.2016 in CC/14/14, CC/14/15, CC/14/19, CC/14/20, C/14/21, CC/14/22, CC/14/23, CC/14/39, CC/14/40, CC/14/41, CC/14/42, CC/14/43, CC/14/44, CC/14/45, CC/14/46, CC/14/47, CC/14/50, CC/14/51, CC/14/65, CC/14/66, CC/14/67, CC/14/68, CC/14/70, CC/14/76, CC/14/77, CC/14/78, CC/14/79, CC/14/178, CC/14/208, CC/14/209, CC/14/210, CC/14/211 & CC/14/212 passed by the Additional District Commission, Pune ) CC/14/14 1] Mr.Samadhan G. Ingawale 2] Smt.Rani S. Ingawale, Both r/at - C.R.P.F.Type-2, Auarter No.2492, Gouup Centre, Talegaon Dabhade.
CC/14/15 3] Mr.Rahul S. Walavalkar 4] Mr.shripad A. Walavalkar Both r/at - C/o.G.G.Prabhu, Flat no.25, Samarth Housing, R.H.18, G Block, M.I.D.C. Chinchwad, Pune - 19.
CC/14/19 5] Mr.Anand Gangadhar Joshi 6] Smt. Sayali Anand Joshi Both r/at - Flat no.5, 2nd floor, A Wing, Ajay Apartment, Kacheri Road, Near Govt.Hospital, Ambedkar Chowk, Karjat 410 201.
CC/14/20 7] Mr.Ganesh Shukhadev Meher, 8] Mr.Harsad Shukhadev Meher, Both r/at - Warulwadi, Near Water Taner, Narayangaon, Tal.Junner, Dist.Pue.
CC/14/21 9] Mr.Ganesh Bhanudas Dalvi 10] Smt.Jyoti Ganesh Devi Both r/at -Flat no.10J, Matrukrupa, Indryani ...........Appellant(s) 2 A/17/719 Colony, Talegaon Dabhade.
CC/14/22 11] Mr.Ganesh Laxman Ingawale R/at - Ramnagar, S.No.14, Ward No.5, Yerawada, Pune 410 006.
CC/14/23 12] Mr.Bharat Anansaheb Shende, 13] Mr.Sanjay Anansaheb Shende Both r/at - Flat no.5, Jayadatta Apartment, Nehru Chow, Aundh, Pune 411 007.
CC/14/40 14] Mr.Vilas Bhau Nirwane, 15] Smt.Ranjana V. Nirwane, Both r/at - 19/284, Sec.No.3, Kanenagar, C.G.S.Colony, Antop Hill, Mumbai 400 037.
CC/14/41 16] Mr.Raju Suresh Kalekar 17] Smt.Sandhya Raju Kalekar Both r/at - 1512, Rajlaxmi Apartment, Shukrawar Peth, Pune 411 002.
CC/14/42 18] Mr.Rajendra Appasaheb More, Ordinance Factory Estate, 52/7, Type(1) Dehu Road, Dist.Pune.
CC/14/43 19] Mr.Swate Ramdas Vashudeo R/at - C/o. Sarjerao Pasare, Shivaji Park, Chintamani Mandir, Vhalhekarwadi, S.No.124, Anernagar, Chinchwad, Pune 33.
CC/14/44 20] Mr.Rajan Chandrakant Wagh, 21] Smt.Bhagyashri Rajan Wagh Both r/at - F.No.208, Prestige Classic, Chinchwad, Pjne 411 022.
CC/14/45 22] Smt.Sushama Rajedra Patel, R/at - Flat no.205, Trimurti Building Faleranagar, Chinchwadgaon, Pune - 33.
CC/14/46 3 A/17/719 23] Mr.Santosh Krishna Panorkar R/at - Bajaj Auto, Chakan, Talegaon-Chakan Road, Mhalunge, Tal.Khed, Dist.Pune.
CC/14/47 24] Mr.Balaji Bhimrao Kapale 25] Smt.Sunita Balaji Kapale Both r/at - Kamsheth Gaonthan, Near Kanifnath Mandir, Tal.Maval, Dist.Pune.
CC/14/50 26] Mr.Rajaram Bhaga Davkhar 27] Smt.Survana Rajaram Davkhar, Both r/at - Z.P.School, Kasal, Post Bhoyare, Tal.Maval, Dist.Pune.
CC/14/51 28] Mr.Omkar Shankar Checher, 29] Smt.Shubhangi Omkar Checher, Both r/at - Quarter No.B-1/A-3, Amurteshwar, Bajaj Auto Colony, Morwadi, Pimpri, Pune - 6.
CC/14/65 30] Smt.Lata Dhanjay Nalawade, 31] Mr.Swapnil Dhanjay Nalawade Both r/at - Kulkarni House, Opp.Panjab National Bank, Shubhash Road, Vishnunagar, Dombivali west, Mumbai.
CC/14/66 32] Mr.Prakash Shamrai Shetty r/at - A-5, Indraprashtha, Manoharnagar, Talegaon Dabhade, Tal.Maval, Dist.Pune 410 507.
CC/14/67 33] Mr.Anil Tirsing Patil R/at - Water Supply Quarter, Bahadurpur Road, Amalner, Dist.Jalgaon.
CC/14/68 34] Mr.Amol Dilip Pimpale R/at - L-301, Runwal Laxer, Ujavi Bhusari Colony, Shirole Path, Kothrud, Paud Road, Pune 411 038.
CC/14/70 35] Mr.Manjanath S. Howsamani, 4 A/17/719 R/at - D-14, Shukhawani Akashdeep, Kasarwadi, Pune.
CC/14/76 36] Mr.Vikramsing Prakash Jadhav, 37] Mr.Udaysingh Prakash Jadhav Both r/at - Sartha Niwas, Waghere Colony No.2, Pimpri Gaon, Pune 411 017.
CC/14/77 38] Mr.Kiran Tarachand Bobade, r/at - Dattawadi, Akurdi, Pune 411 035.
CC/14/78 39] Mr.Sachin Ashok Joshi R/at - B-20, Kute Vrundavan, Vitthalwadi, Akrudi, Pune 411 037.
CC/14/79 40] Mr.Anil Mahadu Waghere, 41] Smt.Vashudah Anil Waghere Both r/at - Saikrupa, Ganeshnagar, Thergaon, Pune 411 033.
CC/14/178 42] Mr.Ganesh Vasant Jadhav 43] Smt.Yogita Ganesh Jadhav Both r/at - C-7/57, Century Enka Colony No.2, Bhosari, Pune 411 039.
CC/14/208 44] Mr.Maheshkumar Ramesh Joshi, R/at - B-20, Kute Vrundawan, Vitthalwadi, Akurdi, Pune 411 035.
CC/14/209 45] Mr.Haridas Ukandrao Dhekale, 46] Smt.Rakhi Haridas Dhekale, Both r/at - Shivnagari, Balajinagar, Chinchwad, Pune - 411 033.
CC/14/210 47] Mr.Amit Shekhar Shetti, R/at - R.No.31, Bharavnath, Dattanagar, Wadgoan Maval, Tal.Maval, Dist.Pune 410 507 CC/14/211 48] Mr.Dipak Baburao Gaikwad, 49] Smt.Alka Dipak Gaikwad, Both r/at - Flat no.102, Joytirling Apartment, 5 A/17/719 Neharu Chowk, Aundhgaon, Pune 411 007.
CC/14/212 50] Mr.Shrikant Ashok Joshi 51] Smt.Pradnya Shrikant Joshi Both r/at - Flat no.E-6, Flora City, Talegaon Station, Talegaon Dabhade, Pune 410 506.
Through - Power of Attorney Holder Mr.Surendra Vasant Tarte R/at - Sec.21, Plot no.623, Yamunagar, Nigdi, Pune 411 014.
Versus 1] M/s.Namarta Developers Pvt.Ltd., Through Director Mr.Shalish Kantilal Shah, 592, Ravivar Peth, Talegaon Dabhade, Tal.Maval, Dist.Pune 410 507.
2] Shri Mangal Co-op. Hsg. Soc.Ltd., Through Chairman, Mr.Dharmesh Vasant Shah, R/at - Talegaon Dabhade, Tal.Maval, Dist.Pune 410 507. ............Respondent(s) BEFORE:
Justice S.P. Tavade, President A. Z. Khwaja, Judicial Member For the Appellant:
POA - Mr.Surendra V. Tarte For the Respondent/s: Adv.Manoj Choudhari ORAL ORDER Per Mr.Justice S.P.Tavade, President Not on Board. Taken on board at the request of the Power of Attorney Holder-Surendra Vasant Tarte for the appellants. Heard on Video Conference. The link is proper. The conversation is audible. Soft copy of the appeal compilation is placed before us. 6 A/17/719 Appellants in this appeal have given authority to Mr.Surendra Vasant Tarte [Power of attorney holder] to withdraw the appeal. He files an application to withdraw the appeal. Contents of the same are read over and explained to the Power of attorney holder Mr.Tarte and he admits the same as true and correct. He also admitted his signature on the application.
Advocate for the respondents is also present. He has no objection for withdrawal of the appeal. Hence, appellants are allowed to withdraw the appeal. Appeal is disposed off as withdrawn. Dictated and Pronounced in the Video Conferencing Court on 15th September, 2023.
[Justice S.P. Tavade] President [A. Z. Khwaja] Judicial Member pg