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Madhya Pradesh High Court

Rajendra Pal Singh Yadav vs Scindia Devsthan Trust Registered ... on 5 December, 2020

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH SA No.246/2016 Rajendra Pal Singh Yadav vs. Scindia Devsthan Trust & Ors. Gwalior, Dated : 05/12/2020 Shri K.S. Tomar, Senior Advocate with Shri Sanjay Singh Tomar, Counsel for the appellant.

Heard through video conferencing.

This appeal is pending since 2016 but the record has not been called so far.

Since this matter is a local one, therefore, the Office is directed to immediately requisition the record by next date of hearing positively and upload the same in PDF format. If necessary, a special messenger may also be sent to the Trial Court for requisitioning the records of the Courts below.

Office is directed to upload all pending applications. As prayed, list this case on 10.12.2020 for admission.



                                                            (G.S. Ahluwalia)
(alok)                                                           Judge



   Digitally signed by ALOK KUMAR

Date: 2020.12.07 14:48:21 +05'30'