Supreme Court - Daily Orders
Mobilox Innovations Private Ltd vs Kirusa Software Private Ltd on 12 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.2 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 9405/2017
MOBILOX INNOVATIONS PRIVATE LTD Appellant(s)
VERSUS
KIRUSA SOFTWARE PRIVATE LTD Respondent(s)
(and IA No.65084/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and
IA No.87622/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No.87752/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 12-09-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. Devansh Mohta, Adv.
Mr. Puneet Singh Bindra, AOR
Mr. Shyam Pandya, Adv.
Mr. Aslam Ahamed, Adv.
Mr. Rohan Kaushal, Adv.
For Respondent(s) Mr. R. Jawahar Lal, Adv.
Mr. Sanjeev Jain, Adv.
Mr. Siddharth Bawa, Adv.
Mr. Shyamal Anand, Adv.
Mr.Ashwani Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
For further hearing, list tomorrow i.e. 13th September, 2017.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by USHA RANI BHARDWAJ Date: 2017.09.12 16:53:50 IST Reason: