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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in Tamil Nadu Legislative Assembly (Salaries and Reimbursement of Medical Expenses to Members) Rules, 1979

(i)[ "Secretary" means the Secretary to the Assembly; and (j) "State" means the State of Tamil Nadu.] [Vide G.O. Ms.No. 485, Public (Establishment-I and Legislature), dated 22nd April, 1992.]