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[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Assam - Subsection

Section 381(a) in The Assam Excise Rules, 2016

(a)The Deputy Superintendent of Excise is directly subordinate to Superintendent of Excise subject to general supervision of District Collector and under the general supervision and control of Commissioner of Excise.