Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] NCT Delhi - Section Section 60 in The Delhi Municipal Corporation Act, 1957 60. Appointment, etc., of the General Manager. - [Rep. by the Delhi Municipal Corporation (Amendment) Act, 1993 (67 of 1993) section 44 (w.e.f. 1-10-1993).]
