Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(6) in Orissa Entry Tax Act, 1999 (6)All orders passed under sub-section () shall be subjected to order passed in an appeal, if any be final.]
