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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)A member of the State Advisory Committee, not being an ex-officio member, may resign his office by a letter in writing addressed to the Chairperson of such Committee.