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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(a) in Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012

(a)"the Act" means the Bidhan Chandra Krishi Viswa Vidyalaya Act, 1974 (West Ben. Act XLIX of 1974);