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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(1)(f) in The Maharashtra Irrigation Act, 1976

(f)passes, or causes animals or vehicles to pass in or across any of the works, banks or channels of a canal contrary to rules made under section 114 after he has been directed to desist there from;