Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(2)Visiting Professor" means a Professor invited by the Executive Council for a fixed term of years or appointed by the Executive Council for a short term stipulated in the contract.