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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in Orissa Universities Act, 1989

(3)The Senate shall exercise and perform the following powers and functions, namely: -
(i)To review policies and programmes of the University and suggest measures for its improvement and development;
(ii)To consider the annual report, annual accounts and audit report of the University and to pass resolutions thereon;
(iii)to exercise such other powers and perform such other functions as may be prescribed.