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State of Jharkhand - Section

Section 58 in The Bihar Primary and Middle Education Rules, 1961

58. Period of grant.

- Grants shall ordinarily be sanctioned for a period of five years, but the District Superintendent may, at any time during the currency of any grant, for reasons to be recorded in writing reduce, suspend or withdraw a grant under intimation to the Director. No grant shall be increased without the prior approval of the Director.