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State of Uttar Pradesh - Section

Section 15 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

15.

The life Insurance Corporation on receipt of the said Monthly Claim Register shall calculate the benefit available to claimants/ beneficiaries and after filling up the details as shown in the said register shall forward the cheques for the consolidated amount to the District Inspector of Schools. The LIC shall send one copy of the said register to the Directorate of Education, Allahabad and one copy with the consolidated cheques to the District Inspector of Schools.