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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(4) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(4)The employer shall make available at least half-a-pint of pure milk for each child on every day is accommodated in the creche and the mother of such child shall, in the course of daily work, be allowed two intervals of not less than fifteen minutes to feed the child.