Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Chattisgarh - Section Section 8 in Chhattisgarh Police Act, 2007 8. Special provisions pertaining to Railway Areas. - The State Government may, by notification, create one or more Police Districts headed by a Superintendent of Police and embracing such railway areas in the State as the Government may specify.
