Supreme Court - Daily Orders
Intelligence Officer, Ncb, Ahmedabad vs Kulwant Kaur And Anr Etc Etc on 15 December, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.25 COURT NO.7 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
24418-24419/2014
(Arising out of impugned final judgment and order dated 22/10/2013
in CRLA No. 1589/2008,22/10/2013 in CRLA No. 1919/2008 passed by
the High Court Of Gujarat At Ahmedabad)
INTELLIGENCE OFFICER, NCB, AHMEDABAD Petitioner(s)
VERSUS
KULWANT KAUR AND ANR ETC ETC Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 15/12/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Sunita Rani Singh, Adv.
Ms. Binu Tamta, Adv.
for Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed both on the ground of delay as well as on merits.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.12.15
17:52:16 IST
Reason: