Kerala High Court
N.Dharmadan vs Union Of India on 20 November, 2009
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
THURSDAY, THE 5TH DAY OF APRIL 2018 / 15TH CHAITHRA, 1940
WP(C).No. 32047 of 2017
PETITIONER:
N.DHARMADAN,
RETD.JUDICIAL MEMBER, CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH, SENIOR ADVOCATE,
RESIDING AT 'REMA MAHAL',
CHITTOOR ROAD, KOCHI-18.
BY ADVS.SRI.S.MUHAMMED HANEEFF
SRI.M.H.ASIF ALI
RESPONDENT(S):
1. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF PERSONAL PUBLIC GRIEVANCE AND PENSION, DEPARTMENT OF PERSONAL AND TRAINING (AT) DIVISION, IIIRD FLOOR, LOK NAYAK BHAVAN, KHAN MARKET, NEW DELHI-110001.
2. PAY AND ACCOUNTS OFFICER, PAY AND ACCOUNTS OFFICE, CENTRAL ADMINISTRATIVE TRIBUNAL, M/O.PERONAL PUBLIC GRIEVANCES AND PENSION, C-1 HUTMENTS DALHOUSIE ROAD, NEW DELHI-110001.
3. DY. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, 61/35, COPERNICUS MARG, NEW DELHI-110001.
BY ADV. SRI.N.NAGARESH, ASSISTANT SOLICITOR GENERAL THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-03-2018 THE COURT ON 05-04-2018, DELIVERED THE FOLLOWING:
PBS WP(C).No. 32047 of 2017 (E) APPENDIX PETITIONER(S)' EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER DATED 20-11-2009 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF JUDGMENT IN WP(C)30170 OF 2014 DT 26-10-2016 OF THIS HON'BLE COURT. EXHIBIT P3 TRUE COPY OF LETTER DT.12-11-2015 ISSUED BY 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF REPLY DT.11-1-2016 BY THE 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF RULES 1985 OF THE CAT. EXHIBIT P5(A) TRUE COPY OF AMENDED NOTIFICATION DT.22-7-2009. EXHIBIT P6 TRUE COPY OF ORDER DT.13-9-2017 ISSUED BY 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF JUDGMENT IN COC NO.1374 OF 2017 DT.19-9-2017 OF THIS HON'BLE COURT. EXHIBIT P8. A TRUE COPY OF THE COMMUNICATION DTD 17.01.2018 ISSUED BY THE 3RD RESPONDENT TO THE 1ST RESPONDENT.
RESPONDENT'S EXHIBIT NIL
/TRUE COPY/
PA TO JUDGE
PBS
6/4/2018
b