Section 27(1)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

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State of Andhra Pradesh - Subsection

Section 27(1)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)attest the fact that he was requested by the voter

(i)to sign the declaration on the back of the ballot paper; and

(ii)to mark the ballot paper for him