Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(l) in Haryana Municipal Corporation Election Rules, 1994

(l)"roll" means the electoral roll of persons entitled to vote at a Corporation election under these rules;