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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(a) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

(a)Any amount due under a liability incurred by the subscriber to the Corporation upto the total amount contributed by the Corporation to his account including the interest credited in respect thereof; or