Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(iii) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010 (iii)to stop and inspect any vehicle or cart in which bricks are being carried for sale, supply or storage or for any other purpose; and
