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Punjab-Haryana High Court

State Of Haryana And Another vs Charan Singh And Others on 23 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                   R.F.A. No.4757 of 2010 (O&M)
                                   (L.A.C. No.100 of 2006)

State of Haryana and another

                                              .....Appellants

                          Versus

Charan Singh and others
                                              .....Respondents

CORAM:       HON'BLE MR. JUSTICE RAJESH BINDAL


Present:     Mr. H.S. Hooda, Advocate General, Haryana with
             Mr. Ashish Gupta, Asstt. Advocate General, Haryana.

             Mr. Sandeep Goyal, Advocate,
             for the land owners.

             Mr. D.V. Sharma, Senior Advocate with
             Ms. Shivani Sharma, Advocate for HUDA.

             *****

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya and others Vs. State of Haryana and others.

(RAJESH BINDAL) JUDGE 23.01.2012 sukhpreet