Punjab-Haryana High Court
State Of Haryana And Another vs Charan Singh And Others on 23 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.4757 of 2010 (O&M)
(L.A.C. No.100 of 2006)
State of Haryana and another
.....Appellants
Versus
Charan Singh and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. H.S. Hooda, Advocate General, Haryana with
Mr. Ashish Gupta, Asstt. Advocate General, Haryana.
Mr. Sandeep Goyal, Advocate,
for the land owners.
Mr. D.V. Sharma, Senior Advocate with
Ms. Shivani Sharma, Advocate for HUDA.
*****
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya and others Vs. State of Haryana and others.
(RAJESH BINDAL) JUDGE 23.01.2012 sukhpreet