Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 42 in Management and Working of the Forests 42. Placing of private money in Government Cash Chest prohibited. - Under no circumstances shall any Forest Officer or subordinate place any private money in his government cash chest.
