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State of Maharashtra - Section

Section 26 in The Maharashtra Council of Indian Medicine Rules, 1961

26. Volumes of minutes of meetings.

- The minutes of the meetings of the [Council] [Substituted by G.N. of 21.3.1985.] shall, as soon as is practicable after their confirmation, be made up in sheets and consecutively paged for insertion in separate volumes, which shall be permanently preserved.