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State of Jharkhand - Section

Section 297 in Bihar Education Code, 1961

297. Fees to be paid from the beginning of the session.

- Except in cases of admission for the first time to any school, every new student on admission should in general pay fees from the beginning of the session, but he may not be charged for any month for which he has already been legitimately charged in the institution from which he has taken a transfer certificate, or for any period during which he has been prevented to the satisfaction to the school authority from attending school by illness, or other good cause. In the case of exemption being claimed on account of illness, a medical certificate satisfactory to the school authority must be submitted.(R. & O., page 818 XXIII.)