Madhya Pradesh High Court
Chotelal vs The State Of Madhya Pradesh on 27 January, 2025
1 MCRC-1076-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1076 of 2025 (CHOTELAL Vs THE STATE OF MADHYA PRADESH ) Dated : 27-01-2025 Shri Samar Singh Rajput - Advocate for applicant. Shri Somesh Gupta - PL for State.
Learned counsel for applicant prays for time to argue the matter. List after one week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 1/29/2025 1:15:38 PM