Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] Union of India - Subsection Section 55A(a) in The Navy Act, 1957 (a)if he acts wilfully or with wilful neglect, be punished with imprisonment for a term which may extend to fourteen years or such other punishment as is hereinafter mentioned; and
