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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Milk and Milk Product Order, 1992

(3)The Controller shall, without prejudice to any other powers conferred upon him under this Order and the powers of the Central Government under Paragraph 13. be responsible for implementing the provisions of this Order and shall take such steps as may be necessary for furtherance of the purposes of this Order.