Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(a) in The Gujarat Industrial Relations Act, 1946 (a)in all proceeding before the Industrial Court;(aa)[ in all proceeding before a Wage Board;] [Clause (aa) was inserted, by Bombay 43 of 1948, section 4(b).]
